Accepted & Advertised

GANGOTRI ROYAL PASHU AAHAR
Application No
3545648 		Application Date
09-05-2017 		Class
31
Proprietor
NIF PVT. LTD. 		Used Since
06-11-2012 		Valid Upto
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Journal No
1932-0 		Journal Date
16-12-2019
Description
Agricultural, horticultural and forestry products and grains not included in other classes; live animals; fresh fruits and vegetables; seeds, cattle feed, natural plants and flowers; foodstuffs for animals; malt


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