Registered

FLYPP
Application No
1922568 		Application Date
16-02-2010 		Class
9
Proprietor
M/S.INFOSYS LIMITED 		Used Since
14-12-2009 		Valid Upto
16-02-2020
Journal No
1659-0 		Journal Date
22-09-2014
Description
COMPUTER SOFTWARE; COMPUTER SOFTWARE, NAMELY OPERATING SYSTEM PROGRAMS,OPERATING SYSTEM SOFTWARE AND UTILITIES, READY-TO-LAUNCH COMPUTERAPPLICATION PLATFORM FOR CELLULAR PHONES; COMPUTER SOFTWARE FORADMINISTRATION OF COMPUTER NETWORKS; COMPUTER SOFTWARE DEVELOPMENT TOOLS FOR USE BY COMPUTER NETWORK ADMINISTRATORS; WORD PROCESSING PROGRAMS; ADDRESS BOOK PROGRAMS; CALCULATOR PROGRAMS; TERMINALEMULATION PROGRAMS; PROGRAMS FOR DOWNLOADING AND PLAYING AUDIO AND VIDEO; PROGRAMS FOR MANAGING COMPUTER POWER SUPPLIES; PROGRAMS FOR USE IN TRANSMITTING DATA BETWEEN COMPUTERS AND OTHER ELECTRONIC DEVICES; PROGRAMS FOR VARIOUS BUSINESS AND TECHNICAL FUNCTIONS; COMPUTER MAINTENANCE PROGRAMS; PROGRAMS FOR PROVIDING ENHANCED SPECIAL EFFECTS; BROWSER PROGRAMS; ACCESSIBILITY PROGRAMS FOR PERSONS WITH DISABILITIES; IMAGE AND PHOTO EDITING PROGRAMS, INCLUDING INTERACTIVE PROGRAMS; ELECTRONIC MAIL PROGRAMS; PROGRAMS FOR ELECTRONIC CONFERENCING; COMPUTER PROGRAMS FOR MANAGING COMMUNICATIONS AND DATA EXCHANGE BETWEEN COMPUTERS AND ELECTRONIC DEVICES; COMPUTER SOFTWARE FOR PLAYING GAMES AND COMPUTER GAMES; USER MANUALS THEREFOR SOLD AS A UNIT THEREWITH


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