Objected

FLYPP
Application No
1922569 		Application Date
16-02-2010 		Class
16
Proprietor
M/S.INFOSYS LIMITED 		Used Since
14-12-2009 		Valid Upto
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Journal No
- 		Journal Date
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Description
PRINTED MATTER; PUBLICATIONS, NAMELY, MANUALS, INSTRUCTION GUIDES, REFERENCE GUIDES, NEWSLETTERS, MAGAZINES AND BOOKS RELATED TO COMPUTER OPERATING SYSTEMS; PENS, PENCILS, MARKERS, STATIONERY, STATIONERY-TYPE PORTFOLIOS, CLIPBOARDS, DESK SETS, PEN AND PENCIL HOLDERS, MOUNTED AND UNMOUNTED PHOTOGRAPHS, POSTERS, MAGNETIC BOARDS, MEMO PADS, BINDERS, STAPLERS, PAPERWEIGHTS, PAPER COASTERS, CALENDARS, NOTEBOOKS, BOOK COVERS, STICKER BOOKS, AND GREETING CARDS


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