Registered Flame device in colour |
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Application No 3311550 |
Application Date 15-07-2016 |
Class 9 |
Proprietor MAX INDIA LIMITED |
Used Since 01-01-2000 |
Valid Upto 15-07-2026 |
Journal No 1773-0 |
Journal Date 28-11-2016 |
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Description Scientific, nautical, surveying, photographic, cinematographic, optical, weighing, measuring, signalling, checking [supervision], life-saving and teaching apparatus and instruments; Apparatus and instruments for conducting, switching, transforming, accumulating, regulating or controlling electricity; Apparatus for recording, transmission or reproduction of sound or images; Magnetic data carriers, recording discs; Compact discs, DVDs and other digital recording media; Mechanisms for coin-operated apparatus; Cash registers, calculating machines, data processing equipment, computers; Computer software; Fire-extinguishing apparatus. |
Some PAST Judgements / Case Laws containing "Flame device in colour" |
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