Registered

FINACLE
Application No
991014 		Application Date
19-02-2001 		Class
9
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
19-02-2021
Journal No
1398-0 		Journal Date
16-08-2008
Description
COMPUTER SOFTWARE, PERIPHERALS AND SOFTWARE RELATING TO ELECTRONIC TRANSMISSION OF MESSAGES, IMAGES, VOICES, SOUJDS, DOCUMENTS AND DATA VIA GLOBAL NETWORK LCOMPUTERS COMPUTER PROGRAMS COMPUTER SOFTWARE FOR USE USE WITH LOCAL AREA, WIDE AREA AND /OR GLOBAL COMPUTER COMMUNICATIONS LNETWORK NAMELY, SEARCHING FOR COMPILLING INDEXING AND ORGANIZING INFORMATION PROVIDING SECUTITY FOR COMMUNICATINS, ELECTRONIC MAIL AND FACILITATING WORKGROUP COMMUNICATIONS COMPUTER SOFTWARE FOR DEVELOPING AND EXECEUTING INTERACTIVE AND REAL-TIME DATA IN ANALOG AND DIGITAL TRANSMISSIONS; COMPUTER SOFTWARE FOR FACILITING ANALOG AND DIGITAL TRANSMISSION.


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