Registered

FINACLE
Application No
991015 		Application Date
19-02-2001 		Class
16
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
19-02-2021
Journal No
9998-2 		Journal Date
29-06-2003
Description
COMPUTING MEDIA SUCH AS CARD, TAPES AND COMPUTER LISITING PAPER BOOKS AND MANUALS REALTING TO DATA PROCESING PRINTED MATTER, LEAFLETS, BROCHURES, CATALOGUES, INSTRUCTION SHEETS, PUBLICITY MATERIAL AND PRICE LISTS, FOLDERS FOR HANDING INFOURMATION, PRINTED PROGRAMS FOR USE WITH COMPUTERS, COMPUTERS PROGRAMMING MANUALS, DATA CHARTS AND TAPES, CIRCUIT DIAGRAMS AND DRAWINGS, PRINTED MATERIALS PERTAINING TO TECHINCAL CONSULTATION AND PRODUCT SUPPORT IN THE FIELD OF COMPUTER SOFTWARE, CATALOGUES,**


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