Registered

Fastlane
Application No
4424856 		Application Date
30-01-2020 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
20-10-2012 		Valid Upto
30-01-2030
Journal No
2034-0 		Journal Date
10-01-2022
Description
[CLASS:9] BIOMETRIC IDENTIFICATION APPARATUS AND DEVICES FOR IDENTIFICATION VERIFICATION AND DETECTION; ENCODED MAGNETIC CARDS AND BRACELETS; SMART CARDS; PORTABLE DIAGNOSTIC AND IDENTIFICATION APPARATUS NOT FOR MEDICAL PURPOSES; RADIO FREQUENCY IDENTIFICATION (RFID) TAGS, CARDS; READERS (BAR CODE; DATA PROCESSING EQUIPMENT; OPTICAL CHARACTERS ); SOFTWARE PROGRAMS; ANTI-THEFT WARNING APPARATUS; ELECTRONIC TAGS; TRANSMITTERS OF ELECTRONIC SIGNALS; TELECOMMUNICATION TRANSMITTING SETS.


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