Opposed Fastlane |
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Application No 2431027 |
Application Date 21-11-2012 |
Class 9 |
Proprietor AGS TRANSACT TECHNOLOGIES LTD. |
Used Since 20-10-2012 |
Valid Upto --- |
Journal No 1738-0 |
Journal Date 28-03-2016 |
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Description BIOMETRIC IDENTIFICATION APPARATUS AND DEVICES FOR IDENTIFICATION VERIFICATION AND DETECTION; ENCODED MAGNETIC CARDS AND BRACELETS; SMART CARDS; PORTABLE DIAGNOSTIC AND IDENTIFICATION APPARATUS NOT FOR MEDICAL PURPOSES; RADIO FREQUENCY IDENTIFICATION (RFID) TAGS, CARDS; READERS BAR CODE; DATA PROCESSING EQUIPMENT; OPTICAL CHARACTERS ); SOFTWARE PROGRAMS; ANTI-THEFT WARNING APPARATUS; ELECTRONIC TAGS; TRANSMITTERS OF ELECTRONIC SIGNALS; TELECOMMUNICATION TRANSMITTING SETS; INCLUDED IN CLASS 09 |
Some PAST Judgements / Case Laws containing "Fastlane" |
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