Opposed Fastlane |
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Application No 2431026 |
Application Date 21-11-2012 |
Class 6 |
Proprietor AGS TRANSACT TECHNOLOGIES LTD. |
Used Since 20-10-2012 |
Valid Upto --- |
Journal No 1738-0 |
Journal Date 28-03-2016 |
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Description IDENTIFICATION TAGS OF METAL; METAL IDENTIFICATION BRACELETS [NON-PRECIOUS METAL]; REGISTRATION PLATES OF METAL INCLUDED IN CLASS 06 |
Some PAST Judgements / Case Laws containing "Fastlane" |
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