Registered

FASTLANE
Application No
3666439 		Application Date
31-10-2017 		Class
45
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED, 		Used Since
--- 		Valid Upto
31-10-2027
Journal No
1826-0 		Journal Date
04-12-2017
Description
licensing of computer programs, licensing of computer software, video monitoring of facilities, viewable through a global computer network, registration of domain names for identification of users on a global computer network; personal background investigations; Assignment of membership identification numbers to affix to valuables to facilitate their recovery following loss or theft; Identification verification services; Making pet identification tags available to others for security or location purposes; Security clearance for preparation of identification cards; Monitoring of burglar and security system


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