Registered

FASTLANE
Application No
3666438 		Application Date
31-10-2017 		Class
42
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED, 		Used Since
--- 		Valid Upto
31-10-2027
Journal No
1826-0 		Journal Date
04-12-2017
Description
design and development of computer hardware and software, software as a service, rental of computer software, updating of computer software, maintenance of computer software ,computer software design, installation of computer software, computer software consultancy, web site design consultancy, hosting computer sites websites, creating and maintaining web sites for others, file sharing services, namely, providing a website featuring technology enabling users to upload and download electronic files


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