Marked for Exam

Fastlane
Application No
4424858 		Application Date
30-01-2020 		Class
17
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
20-10-2012 		Valid Upto
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Journal No
- 		Journal Date
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Description
FILM OTHER THAN USED FOR WRAPPING; VISCOSE SHEETS AND/ OR CELLULOSE RECLAIMED FOR USE OTHER THAN PACKING AND/ OR WRAPPING; LAMINATES IN THE NATURE OF A PLASTIC SHEET COATING FOR USE ON CREDIT CARDS, IDENTIFICATION CARDS, MEMBERSHIP CARDS, DEBIT CARDS, AND CHECK CARDS.


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