Objected

FASTCASH
Application No
3591993 		Application Date
15-07-2017 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LTD 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
machine for calculating, vending, separating, dispensing; machine for recording and/or displaying records; automatic and manual machines; coin opertaed mechanisms for vending machines; machines with display screens; card reading and recording machines; automated teller machines; integrated circuit cards [smart cards] / smart cards [integrated circuit cards]; chips [integrated circuit]; computer peripherals and computer operating programs; computer software for e-commerce management; integrated circuits; software; data storage devices


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