Abandoned

EZENAC
Application No
1826533 		Application Date
08-06-2009 		Class
5
Proprietor
OCTTANTIS NOBEL LABS PVT. LTD 		Used Since
01-04-2006 		Valid Upto
---
Journal No
1626-0 		Journal Date
03-02-2014
Description
PHARMACEUTICALS, VETERINARY AND SANITARY PREPARATIONS, DIETETIC SUBSTANCES ADAPATED FOR MEDICAL USE (ALLOPATHIC, AYURVEDIC & HERBAL), FOOD FOR BABIES, PLASTERS, MATERIAL FOR DRESSINGS, MATERIALS FOR STOPPING TEETH, DENTAL WAX, DISINFECTANTS, PREPARATION FOR DESTROYING VERMIN, FUNGICIDES.


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