Registered

EVOK
Application No
1512248 		Application Date
12-12-2006 		Class
35
Proprietor
HSIL LIMITED 		Used Since
01-11-2006 		Valid Upto
12-12-2026
Journal No
1412-0 		Journal Date
16-03-2009
Description
RETAILING, JV & PRODUCT DEVELOPMENT, OFFICE & SHOWROOM FUNCTION, SERVICES RELATING TO TRADING, ENTRY STRATEGY, SUPPLY CHAIN MANAGEMENT, MARKET ASSESSMENT, RISK ANALYSIS, CORPORATE, BUSINESS & MARKET STRATEGY; BUSINESS PROCESS RE-ENGINEERING, ORGANIZATION, MANAGEMENT, ADMINISTRATION, MANUFACTURING, RESEARCH & DEVELOPMENT, CONSULTING SERVICES IMPORT & EXPORT SERVICES & TRADING COMPONENTS; ADVERTISING, INTERNET, COMMERCIAL ADMINISTRATION, INFORMATION & OTHER ALLIED SERVICES RELATING THERETO.


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