Registered

eoodu
Application No
2335183 		Application Date
21-05-2012 		Class
9
Proprietor
RMN INFOTECH PRIVATE LIMITED 		Used Since
02-03-2011 		Valid Upto
21-05-2022
Journal No
1740-0 		Journal Date
11-04-2016
Description
Scientific, nautical, surveying, electric, photographic, cinematographic, optical, weighing, measuring, signalling, checking (supervision), life saving and teaching apparatus and instruments; apparatus for recording, transmission or reproduction of sound or images; magnetic data carriers, recording discs; automatic vending machines and mechanisms for coin-operated apparatus; cash registers, calculating machines, data processing equipment and computers; fire extinguishing apparatus


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