Registered

ECOSYSTEM INTEGRATION
Application No
1895321 		Application Date
14-12-2009 		Class
42
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
14-12-2019
Journal No
1732-0 		Journal Date
15-02-2016
Description
MAINTAINING COMPUTER PROGRAMS (SOFTWARE); COMPUTER SYSTEMS ANALYSIS SERVICES; INSTALLATION, MAINTENANCE AND UPDATES OF COMPUTER SOFTWARE; CONSULTANCY RELATING TO THE AFORESAID SERVICES; COMPUTER PROGRAMMING; INFORMATION AND CONSULTANCY RELATING TO ALL THE AFORESAID SERVICES; DESIGN SERVICES; DESIGN AND DEVELOPMENT OF PRODUCTS; THINK-TANKS; GROUP DISCUSSIONS WITH A VIEW TO FINDING NEW IDEAS (BRAINSTORMING); DESIGN, DRAWING AND COMMISSIONED WRITING FOR THE COMPILATION OF WEB PAGES ON THE INTERNET; DESIGN AND MAINTENANCE OF WEB SITES, DESIGN AND IMPLEMENTATION OF COMPUTER PROGRAMS (SOFTWARE) FOR THIRD PARTIES USED FOR COMPUTERISED SALES MANAGEMENT VIA A GLOBAL COMPUTER NETWORK; DESIGN AND DEVELOPMENT OF COMPUTER SOFTWARE FOR WEBSITES AND APPLICATIONS ON THE INTERNET; DEVELOPMENT AND UPDATE OF DATABASE APPLICATIONS; RESEARCH, ANALYSIS AND PROJECTS FOR COMPUTER SOFTWARE AND COMPUTER SYSTEMS; ENGINEERING; TECHNICAL RESEARCH; TECHNICAL-PROJECT RESEARCH; RESEARCH AND DEVELOPMENT FOR NEW PRODUCTS; CONSULTANCY IN THE FIELD OF COMPUTER HARDWARE AND SOFTWARE; DEVELOPMENT AND APPLICATION OF ONLINE ELECTRONIC BUSINESS SOLUTIONS FOR BUYING AND SELLING VARIOUS GOODS AND SERVICES VIA THE INTERNET FOR AND/OR TO CUSTOMERS; CONSULTANCY IN THE FIELD OF THE INTERNET; TECHNICAL ADMINISTRATION OF WEBSITES AND INTERNET SERVICES; RENTAL AND MAINTENANCE OF STORAGE SPACE FOR USE IN WEB SITES FOR THIRD PARTIES


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