Registered

ECOSYSTEM INTEGRATION
Application No
1895321 		Application Date
14-12-2009 		Class
38
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
14-12-2019
Journal No
1732-0 		Journal Date
15-02-2016
Description
TELECOMMUNICATION SERVICES; REAL-TIME ELECTRONIC TRANSMISSION OF MESSAGES; PROVIDING ACCESS TO INFORMATION SUCH AS TEXT, GRAPHICS AND MULTIMEDIA VIA ELECTRONIC COMMUNICATIONS AND ANALOGUE AND DIGITAL TRANSMISSIONS, SERVICES RELATING TO THE TRANSMISSION OF MESSAGES AND DATA, VIA ELECTRONIC CHANNELS OR OTHERWISE; DATA COMMUNICATIONS; SERVICES RELATING TO THE TRANSMISSION. PROVISION OR PRESENTATION OF INFORMATION FOR COMMERCIAL OR DOMESTIC PURPOSES FROM A DATABASE STORED IN A COMPUTER OR VIA ONLINE INFORMATION ON THE INTERNET OR OTHER ELECTRONIC NETWORKS; TRANSMISSION OF MESSAGES AND IMAGES VIA COMPUTER LINES AND NETWORKS; INTERNET COMMUNICATIONS; PROVIDING WEBSITE CONTENT ON THE INTERNET; ELECTRONIC TRANSMISSION OF INFORMATION RELATED TO THE RETAIL COMMERCIALISATION OF CD-ROMS, VIDEOS, PROGRAMS (SOFTWARE); LEASING OF ACCESS TIME TO PLATFORMS OF ELECTRONIC COMMERCE


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