Opposed

DUNLOP
Application No
1548439 		Application Date
11-04-2007 		Class
17
Proprietor
INDIA TYRE & RUBBER COMPANY (INDIA) LTD. 		Used Since
--- 		Valid Upto
---
Journal No
1764-0 		Journal Date
26-09-2016
Description
RUBBER, GUTTA-PERCHA, GUM, ASBESTOS, MICA AND GOODS MADE FROM THESE MATERIALS, ACRYLIC AND ARTIFICIAL RESINS, PLASTICS IN EXTRUDED FORM, PACKING, STOPPING AND INSULATING MATERIALS; FLEXIBLE PIPES, ANTI-POLLUTION BARRIERS, CARBON FIBERS, CELLULOSE ACETATE, INSULATING FABRIC.


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