Registered

DILIP BUILDCON LIMITED INFRASTRUCTURE & BEYOND
Application No
2875547 		Application Date
02-01-2015 		Class
42
Proprietor
DILIP BUILDCON LIMITED 		Used Since
12-07-2006 		Valid Upto
02-01-2025
Journal No
1808-0 		Journal Date
31-07-2017
Description
Designing (Industrial); Drafting (Construction); Drawing (Engineering); Engineering; Project Studies (Technical); Studies (Technical Project); Styling (Industrial Design); Surveying; Testing (Material); Urban Planning; Designing (Buildings); Construction and Designing of Roads; Construction and Designing of Tunnels; Designing (Railway Stations); Designing (Harbour); Designing (Factories); Designing (Pipelines); Construction and Designing of Bridges and Flyovers; Construction and Designing of Highways; Architecture


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