Objected

DIGIVIEW
Application No
4441523 		Application Date
14-02-2020 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
Bio metric identification apparatus and devices for identification verification and detection; Encoded magnetic cards and bracelets; Smart cards; Portable diagnostic and identification apparatus not for medical purposes; Radio frequency identification (rfid) Tags, Cards; Readers (bar code; data processing equipment; optical characters ); Software programs; Anti-theft warning apparatus; Electronic tags; Transmitters of electronic signals; Telecommunication transmitting sets; Computer software for processing electronic payments and for transferring funds to and from others; Authentication software for controlling access to and communications with computers and computer networks; Magnetically encoded credit cards and payment cards; Encoded cards; Mobile applications; Security alarms; Security cameras; Security surveillance hardware; Email security software; Downloadable computer security software; Security tokens [encryption devices]; Control panels for security alarms; Motion sensors for security lights; Wireless controllers to remotely monitor and control the function and status of security systems; Automated teller machines [ATM]; Cloud computing software; Warning streamers; Alarm sensors; Alarm panels; Control panels [electricity]; Electronic surveillance apparatus; Electric and electronic video surveillance installations; Speakers; Integrated circuits; Computer software for controlling and managing access server applications, Computer system and application development, Deployment and management, Software for the operational management of portable electronic, Currency counting machines; Cash dispensers.


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