Registered

DIGIVIEW
Application No
4441525 		Application Date
14-02-2020 		Class
45
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
--- 		Valid Upto
14-02-2030
Journal No
2039-0 		Journal Date
14-02-2022
Description
[CLASS:45] Security services for the protection of property includes day and night security guard; Rental of security surveillance equipment; Security consultancy; Monitoring of burglar and security alarms; Inspection of factories for safety purposes. Investigation and surveillance services relating to the physical safety of persons and security of tangible property; Rental of security surveillance equipment; Leasing of security surveillance equipment; Surveillance services relating to the security of tangible property; Surveillance services relating to the physical safety of persons; Monitoring alarms; Video monitoring of facilities, viewable through a global computer network. Personal background investigations; Assignment of membership identification numbers to affix to valuables to facilitate their recovery following loss or theft; Identification verification services; Making pet identification tags available to others for security or location purposes; Security or clearance for preparation of identification cards; Monitoring of burglar and security system. Licensing of computer programs, Licensing of computer software, Registration of domain names for identification of users on a global computer network; Personal background investigations.


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