Objected

DIGIVIEW
Application No
4441529 		Application Date
14-02-2020 		Class
42
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
--- 		Valid Upto
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Journal No
- 		Journal Date
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Description
Application service provider, namely, Hosting, Managing, Developing, and Maintaining applications, Software, and Web sites, in the fields of personal productivity, Wireless communication, Information access, and Remote data management for wireless delivery of content to handheld computers, Laptops and electronic devices; Hosting of web portals; Developing computer programs for electronic cash register systems; Computer network configuration services; Computer programming; Computer project management services; Computer services, namely, Cloud hosting provider services; Design, Development, Installation and Maintenance of computer software; Internet Security consultancy, Design and development of computer hardware and software, Software as a service, Rental of computer software, Updating of computer software, Maintenance of computer software, Computer software design, Installation of computer software, Computer software consultancy, Web site design consultancy, Hosting computer sites websites, Creating and maintaining web sites for others, File sharing services, namely, providing a website featuring technology enabling users to upload and download electronic files.


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