Accepted & Advertised

DIGIVIEW
Application No
4441533 		Application Date
14-02-2020 		Class
39
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
2088-0 		Journal Date
23-01-2023
Description
[CLASS:39] Services of transportation for transporting valuables under surveillance, Guarded and equipped security with the use of technologies; Computerized transport information services; Computerized transportation information services; Computerized travel reservation services; Computerized transport information services; Physical storage of electronically stored data or documents.


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