Registered

DIGIVIEW
Application No
4441524 		Application Date
14-02-2020 		Class
38
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
--- 		Valid Upto
14-02-2030
Journal No
2031-0 		Journal Date
20-12-2021
Description
[CLASS:38] Telephone and cellular (services and communications); Satellite Transmission; Providing electronic transmission of credit card transaction data and electronic payment data via a global computer network; Electronic mail and paging services; Telecommunication routing and junction services; Computer-aided transmission of information; Transmission of messages, data, information, computer programs, web pages, images and/or documents utilizing the Internet and other communications networks; Providing access to global telecommunications services and online offers; Telecommunications via computers, mobile devices and mobile telephones; Providing access to the Internet and other communications networks; Communications utilizing the Internet and other communications networks; Voice and data communication services, namely, providing electronic transmission of transit data table information and transit system advisory messages; Providing access to Interactive teletext services. Services of remote surveillance and monitoring by use of telecommunication/ internet/ computer network; Video streaming; Secure email services; Providing private and Secure real-time electronic communication over a computer network; Transaction and electronic payment data via a global computer network; Teleconferencing and telepresence communication services offered by means of a Kiosk; Transfer of a data by telecommunications; Electronic Transmission of loan documents, Digital files, Mail and messages; Communication services, Providing electronic transmission of information stored in a database via interactively communicating computer systems; Providing access to databases, The internet; Satellite, Cable.


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