Registered

Dhaan bole to Dhaanya
Application No
3623041 		Application Date
29-08-2017 		Class
31
Proprietor
METAHELIX LIFE SCIENCES LIMITED 		Used Since
--- 		Valid Upto
29-08-2027
Journal No
1836-0 		Journal Date
12-02-2018
Description
Seeds; Bulbs, seedlings and seeds for planting


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