Withdrawn

DEVICE MARK CONTAINING THE OUTLINE OF A CRICKET BOWLER ABOVE THE WORD ZEVEN
Application No
3604810 		Application Date
02-08-2017 		Class
18
Proprietor
ZEVEN SPORTS PRIVATE LIMITED 		Used Since
25-02-2017 		Valid Upto
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Journal No
- 		Journal Date
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Description
ALL TYPES OF BAGS INCLUDING SPORTS BAGS, CLIMBER BAGS, CAMPERS BAGS, BEACH BAGS, TRAVELLING BAGS, GARMENT BAGS FOR TRAVEL, SCHOOL BAGS AND SATCHELS, SHOPPING BAGS AND HAND BAGS, IMITATION LEATHER, POCKET WALLETS, PURSES, RUCKSACKS, BACKPACKS, UMBRELLAS, UMBRELLA RIBS AND PARASOL RIBS.


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