Registered

DEVICE
Application No
3848798 		Application Date
31-05-2018 		Class
44
Proprietor
WOODLANDS MULTISPECIALITY HOSPITAL LIMITED 		Used Since
18-08-2017 		Valid Upto
31-05-2028
Journal No
1859-0 		Journal Date
23-07-2018
Description
HOSPITAL AND HEALTH CARE SERVICES INCLUDING MEDICAL, SURGICAL, LABORATORY, NURSING HOME SERVICES, BLOOD BANK SERVICES, CHILD CARE SERVICES, DENTISTRY, PHARMACY ADVICE, HYGIENIC, BEAUTY CARE, DIAGNOSTIC AND PATHOLOGICAL TESTING SERVICES; CLINICAL & PHARMACY ADVICE, OPTICIAN SERVICES; PHYSICAL & PHYSIOTHERAPY; PLASTIC SURGERY, CONSULTATION SERVICES IN THE FIELDS OF HEALTHCARE, MEDICAL CARE AND PHARMACEUTICALS ALL INCLUDED IN CLASS 44


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