Opposed

D (LOGO)
Application No
868540 		Application Date
29-07-1999 		Class
16
Proprietor
INDIA TYRE & RUBBER COMPANY (INDIA) LTD. 		Used Since
--- 		Valid Upto
---
Journal No
1334-1 		Journal Date
15-09-2005
Description
PAPER AND PAPER ARTICLES, CARDBOARD AND CARDBOARD ARTICLES, PRINTED MATTER, NEWSPAPERS AND PERIODICALS, BOOKS, BOOK-BINDING MATERIAL, PHOTOGRAPHS, STATIONERY, ADHESIVE MATERIALS, (STATIONERY), ARTISTS MATERIALS, PAINT BRUSHES, TYPEWRITERS AND OFFICE REQUISITES (OTHER THAN FURNITURE), INSTRUCTIONAL AND TEACHING MATERIAL (OTHER THAN APPARATUS), PLAYING CARDS, PRINTERS TYPE AND CLICHES (STEREOTYPE).


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