Registered

Country homes
Application No
1905211 		Application Date
05-01-2010 		Class
36
Proprietor
JAYPEE SPORTS INTERNATIONAL LIMITED 		Used Since
07-11-2009 		Valid Upto
05-01-2030
Journal No
1711-0 		Journal Date
21-09-2015
Description
REAL ESTATE AFFAIRS, MONETARY AFFAIRS & FINANCIAL AFFAIRS ALL IN CLASS 36.


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