Refused COTTON ASSOCIATION OF INDIA (DEVICE OF COTTON) |
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Application No 2442131 |
Application Date 13-12-2012 |
Class 35 |
Proprietor COTTON ASSOCIATION OF INDIA |
Used Since --- |
Valid Upto --- |
Journal No - |
Journal Date --- |
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Description BUSINESS APPRAISALS; BUSINESS MANAGEMENT ASSISTANCE; BUSINESS INFORMATION; BUSINESS INQUIRIES; BUSINESS INVESTIGATION; PROFESSIONAL BUSINESS CONSULTANCY; BUSINESS MANAGEMENT AND ORGANIZATION CONSULTANCY; BUSINESS MANAGEMENT CONSULTANCY; BUSINESS RESEARCH; COST PRICE ANALYSIS; ECONOMIC FORECASTING; EVALUATION OF COTTON, GRADING OF COTTON, MARKETING RESEARCH, MARKETING STUDIES, ORGANIZATION OF EXHIBITIONS FOR COMMERCIAL OR ADVERTISING SERVICES, ORGANIZATION OF TRADE FAIRS FOR COMMERCIAL OR ADVERTISING SERVICES, PUBLICATION OF PUBLICITY TEXTS, PUBLICITY AND STATISTICAL INFORMATION FALLING IN CLASS-35 |
Some PAST Judgements / Case Laws containing "COTTON ASSOCIATION OF INDIA (DEVICE OF COTTON)" |
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