Registered

COTTON ASSOCIATION OF INDIA (DEVICE OF COTTON)
Application No
2442130 		Application Date
13-12-2012 		Class
16
Proprietor
COTTON ASSOCIATION OF INDIA 		Used Since
--- 		Valid Upto
13-12-2022
Journal No
1832-0 		Journal Date
15-01-2018
Description
BOOKLETS, BOOKS, CALENDARS, FORMS (PRINTED), GREETING CARDS, LETTERS, MAGAZINES (PERIODICALS), MANUALS (HANDBOOKS), NEWSPAPER; NEWSLETTERS, PAMPHLETS, PERIODICALS, PRINTED PUBLICATIONS, PROSPECTUSES, STATIONERY AND TEACHING MATERIALS (EXCEPT APPARATUS) FALLING IN CLASS-16


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