Registered

Club Hoops
Application No
1966457 		Application Date
17-05-2010 		Class
18
Proprietor
JAIPRAKASH ASSOCIATES LTD. 		Used Since
01-07-2009 		Valid Upto
17-05-2020
Journal No
1721-0 		Journal Date
30-11-2015
Description
LEATHER & IMITATIONS OF LEATHER, & GOODS MADE FROM THESE MATERIALS & NOT INCLUDED IN OTHER CLASSES, ANIMAL SKINS, HIDES TRUNKS & TRAVELLING BAGS, UMBRELLAS, PARASOLS & WALKING STICKS, WHIPS, HARNESS & SADDLERY ALL IN CLASS 18.


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