Registered

CITY CENTRE
Application No
2349799 		Application Date
18-06-2012 		Class
37
Proprietor
AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED. 		Used Since
13-08-1999 		Valid Upto
18-06-2022
Journal No
1719-0 		Journal Date
16-11-2015
Description
PROVIDING VARIOUS SERVICES IN RELATION TO BUILDING CONSTRUCTION; REPAIR; INSTALLATION SERVICES OF ALL KINDS BEING INCLUDED IN CLASS 37.


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