Registered

CHHOTU
Application No
2124558 		Application Date
01-04-2011 		Class
29
Proprietor
NIF PRIVATE LIMITED 		Used Since
--- 		Valid Upto
01-04-2021
Journal No
1740-0 		Journal Date
11-04-2016
Description
MILK AND MILK PRODUCTS, BUTTER. CHEESE, CREAM, CURD, FLAVOURED MILK, FOOD PREPARATIONS WITH MILK BASE, MILK SUBSTITUTES, ICE MILK, CONDENSED MILK, DEHYDRATED MILK, EVAPORATED M|LK. MILK POWDER. MALTED MILK POWDER, SHRIKHAND, PURE GHEE, MALAI, GRAVY, MEAT, FISH, POULTRY AND GAME, MEAT EXTRACTS, PRESERVED, DRIED AND COOKED FRUITS, DRY FRUITS, PULPS CHUTNEY, VEGETABLES, JELLIES, JAMS. FRUIT SAUCES. EGGS, EDIBLE OILS. FATS, REFINED VEGETABLE OIL AND VANASpATI OIL, POTATO CHIPS. POTATO CRISPS (WAFERS), SALAD DRESSINGS, SoUPS, SOYABEAN PREPARATION. MAYONNAISE, GELATIN FOR FOOD. MILK JELLY, MARMALADE DAIRY PRODUCTS, CANNED PRODUCTS INCLUDED IN CLASS 29.


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