Refused

CHALE CASH JAISE
Application No
3028579 		Application Date
10-08-2015 		Class
38
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
01-07-2014 		Valid Upto
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Journal No
- 		Journal Date
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Description
PROVIDING ELECTRONIC TRANSMISSION OF CREDIT CARD; TRANSACTION AND ELECTRONIC PAYMENT DATA VIA A GLOBAL COMPUTER NETWORK; TELECONFERENCING AND TELEPRESENCE COMMUNICATION SERVICES OFFERED BY MEANS OF A KIOSK;TRANSFER OF DATA BY TELECOMMUNICATIONS; ELECTRONIC TRANSMISSION OF LOAN DOCUMENTS, DIGITAL FILES, MAIL AND MESSAGES; COMMUNICATION SERVICES, NAMELY, PROVIDING ELECTRONIC TRANSMISSION OF INFORMATION STORED IN A DATABASE VIA INTERACTIVELY COMMUNICATING COMPUTER SYSTEMS; PROVIDING ACCESS TO DATABASES, THE INTERNET; SATELLITE, CABLE, NETWORK TRANSMISSION OF SOUNDS, IMAGES, SIGNALS AND DATA


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