Registered BUNYAD JAYPEE CEMENT (DEVICE LABEL) |
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Application No 789959 |
Application Date 03-02-1998 |
Class 19 |
Proprietor JAIPRAKASH ASSOCIATES LIMITED |
Used Since 26-05-1997 |
Valid Upto 03-02-2028 |
Journal No 1326-1 |
Journal Date 27-12-2004 |
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Description PORTLAND CEMENT INCLUDED IN CLASS 19. |
Some PAST Judgements / Case Laws containing "BUNYAD JAYPEE CEMENT (DEVICE LABEL)" |
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