Registered

BULAND JAYPEE CEMENT-Ander Se SOLID (Logo)
Application No
2675053 		Application Date
08-02-2014 		Class
19
Proprietor
JAIPRAKASH ASSOCIATES LIMITED 		Used Since
18-12-2013 		Valid Upto
08-02-2024
Journal No
1864-0 		Journal Date
27-08-2018
Description
Cement and articles made of cement.


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