Registered

BULAND
Application No
1144019 		Application Date
17-10-2002 		Class
19
Proprietor
JAIPRAKASH ASSOCIATES LIMITED 		Used Since
01-10-2001 		Valid Upto
17-10-2022
Journal No
9999-5 		Journal Date
14-11-2003
Description
BUILDING MATERIALS, NATURAL AND ARTIFICIAL STONE, CEMENT, LIME, MORTAR PLASTER AND GRAVEL, PIPES OF EARTHEWARE OR CEMENT, ROAD MAKING MATERIALS, ASPHALT, PITCH AND BITUMEN, PORTABLE BUILDING, STONE MONUMENTS, CHIMNEY POTS BEING INCLUDED IN CLASS 19.


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