Registered

BUILDING TOMORROW''S ENTERPRISE
Application No
2053292 		Application Date
15-11-2010 		Class
42
Proprietor
INFOSYS LIMITED 		Used Since
26-07-2010 		Valid Upto
15-11-2020
Journal No
1769-0 		Journal Date
31-10-2016
Description
COMPUTER PROGRAMMING; COMPUTER SERVICES; DESIGNING/ CREATION/ MAINTENANCE OF COMPUTER SOFTWARE, HARDWARE AND CONSULTANCY IN THE FIELD OF INSTALLATION/ EXPANSION/ CONFIGURATION/UPDATE OF COMPUTER PROGRAM; ARCHITECTURE, SURVEYING, DESIGNING OF MACHINES / APPARATUS/ INSTRUMENTS (INCLUDING THEIR PARTS) OR SYSTEMS COMPOSED OF SUCH MACHINES/ APPARATUS/ INSTRUMENTS; CONSULTANCY IN THE FIELD OF DESIGN/ DEVELOPMENT OF COMPUTER NETWORK; INTRODUCTION AND EXPLANATION RELATING TO PERFORMANCE, OPERATION, OF COMPUTERS, AND ALLIED MACHINES THAT REQUIRE HELP OF THE OPERATORS TO MEET THE PURPOSED ACCURACY IN OPERATING THEM; TECHNICAL PROJECT RESEARCH; DEVELOPMENT AND RESEARCH SERVICES FOR THIRD PARTIES RELATED TO NEW PRODUCTS; TECHNICAL PROJECT MANAGEMENT IN THE FIELD OF INFORMATION TECHNOLOGY; ENGINEERING SERVICES, TECHNICAL RESEARCH; INTERNET SERVICES AND COMPUTER ASSISTED RESEARCH; DEVELOPMENT AND DESIGN OF COMPUTER PROGRAMS RELATED TO E-COMMERCE; MANAGEMENTS OF INTERNET WEBSITE CONTENTS; RENTAL OF ACCESS TIME TO ELECTRONIC COMMERCE PLATFORMS.


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