Refused

Building Tomorrow's Enterprise
Application No
2053291 		Application Date
15-11-2010 		Class
35
Proprietor
INFOSYS LIMITED 		Used Since
26-07-2010 		Valid Upto
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Journal No
- 		Journal Date
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Description
BUSINESS MANAGEMENT AND BUSINESS ADMINISTRATION CONSULTANCY; ADVERTISING VIA GLOBAL COMPUTER NETWORK; ON-LINE INTERNET SERVICES; OFFICE FUNCTIONS; COMMERCIAL OR INDUSTRIAL PROJECT MANAGEMENT ASSISTANCE; PROJECT MANAGEMENT IN INFORMATION TECHNOLOGY; INFORMATION AND CONSULTANCY REFERRING TO ALL AFORESAID SERVICE VIA GLOBAL COMPUTER NETWORKS; ELECTRONIC COMPILATION, AND STORAGE OF MESSAGES; DATA AND DOCUMENTS.


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