Registered

BRILLOCA
Application No
3718390 		Application Date
03-01-2018 		Class
21
Proprietor
HSIL LIMITED 		Used Since
--- 		Valid Upto
03-01-2028
Journal No
1834-0 		Journal Date
29-01-2018
Description
kitchen utensils, crockery,glassware, hand operated apparatus for kitchen use, non electric kitchen devices included in class 21.


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