Refused

BEHTAR SAFAI BEHTAR PADHAI (DEVICE)
Application No
2425690 		Application Date
08-11-2012 		Class
16
Proprietor
RSPL LTD. 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
PENS, PENCILS, ERASERS, PAINTING BRUSHES, DRAWING INSTRUMENTS AND MATERIAL INCLUDING DRAWING SHEETS, DRAWING BOARDS, DRAWING PINS, DRAWING SETS, DRAWING SQUARES, PAPER AND PAPER ARTICLES, BOOKS AND NOTE BOOKS ALL INCLUDED IN CLASS 16


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