Registered

ARRISTA
Application No
1738970 		Application Date
30-09-2008 		Class
42
Proprietor
AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED. 		Used Since
--- 		Valid Upto
30-09-2028
Journal No
1425-0 		Journal Date
01-10-2009
Description
PROVIDING OF FOOD AND DRINK, TEMPORARY ACCOMMODATION, MEDICAL, HYGIENIC AND BEAUTY CARE, VETERINARY AND AGRICULTURAL SERVICES, LEGAL SERVICES, SCIENTIFIC AND INDUSTRIAL RESEARCH, COMPUTER PROGRAMMING SERVICES THAT CANNOT BE CLASSIFIED IN OTHER CLASSES BEING INCLUDED IN CLASS - 42,


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