Registered Arias |
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Application No 3786826 |
Application Date 23-03-2018 |
Class 44 |
Proprietor ARIAS BRANDING LLP |
Used Since --- |
Valid Upto 23-03-2028 |
Journal No 1848-0 |
Journal Date 07-05-2018 |
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Description Hygienic and beauty care services for human beings |
Some PAST Judgements / Case Laws containing "Arias" |
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