Objected

ARIAS
Application No
4271255 		Application Date
21-08-2019 		Class
20
Proprietor
ARIAS BRANDING LLP 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
Furniture, mirrors, picture frames; goods (not included in other classes) of wood, cork, reed, cane, wicker, horn, bone, ivory, whalebone, shell, amber, mother-of- pearl, meerschaum and substitutes for all these materials, or of plastics.


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