Registered

Ambuja Neotia
Application No
2420428 		Application Date
31-10-2012 		Class
6
Proprietor
AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED. 		Used Since
--- 		Valid Upto
31-10-2022
Journal No
1673-0 		Journal Date
29-12-2014
Description
Common metals and their alloys; metal building materials; transportable buildings of metal; materials of metal for railway tracks; non-electric cables and wires of common metal; ironmongery, small items of metal hardware; pipes and tubes of metal; safes; goods of common metal not included in other classes; ores of all kinds being included in CIass-06.


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