Registered

Ambuja Neotia
Application No
2420448 		Application Date
31-10-2012 		Class
26
Proprietor
AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED. 		Used Since
--- 		Valid Upto
31-10-2022
Journal No
1623-0 		Journal Date
13-01-2014
Description
Lace and embroidery, ribbons and braid; buttons, hooks and eyes, pins and needles; artificial flowers of all kinds being included in Class-26.


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