Refused

ALL INDIAN SPORTS AWARDS
Application No
1876972 		Application Date
27-10-2009 		Class
41
Proprietor
GLOBOSPORT INDIA PRIVATE LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
ROVISION OF INFORMATION ABOUT SPORTS,ARRANGING AN EXHIBITION OR SIMILAR EVENT FOR SPORTS AND ENTERTAINMENT PURPOSE, SPORTS EVENT MANAGEMENT SERVICES, LIVE SPORTS AND ENTERTAINMENT PRODUCTION SERVICES, ARRANGING OF AWARD CEREMONIES AND OTHER ALLIED SERVICES


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