Registered

AISH WITH DEVICE
Application No
1600096 		Application Date
11-09-2007 		Class
3
Proprietor
Padam Jain 		Used Since
01-01-2007 		Valid Upto
11-09-2027
Journal No
1430-0 		Journal Date
16-12-2009
Description
Mehandi, Herbal lleena. Black Ilcena (Mehandi), Cosmetics, shaving cream, face powder, talcum powder, face cream, hair oil A lotion], skin preparations for cleaning, gel, beauty masks, after shave lotions, eye pencils. Up pencils sun creams, hath oils, hair colours, shampoos. facial cream, tooth powder. Vaseline, tooth puste, oils, nail polish, kumkum. perfumery, lipsticks, bindies, body dots, tattoos, nail enamels remover & all other kinds of cosmetic goods falling.


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